Supreme Court - Daily Orders
Thangavel vs The Managing Director Tamil Nadu State ... on 28 January, 2020
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.4 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)……. Diary No(s).45149/2019
(Arising out of impugned final judgment and order dated 19-09-2018
in CMAMD No.130/2018 passed by the High Court Of Judicature At
Madras At Madurai)
THANGAVEL & ORS. Petitioner(s)
VERSUS
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT
CORPORATION LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.10498/2020-CONDONATION OF DELAY
IN FILING and IA No.10500/2020-EXEMPTION FROM FILING O.T. and IA
No.10499/2020-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Date : 28-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr. M.P. Parthiban, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.01.28 14:15:38 IST Reason: