Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1) in THE MARINE AIDS TO NAVIGATION ACT, 2021

(1)The owner shall credit the marine aids to navigation dues into the account of the Central Government in such manner as may be prescribed.