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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in U.P. Zila Panchayats Service Rules, 1970

(3)In the case of temporary employees' appointed on or after the appointed date, seniority shall be determined by the total length of service in the same class of post.Explanation. - For purposes of this rule, total length of service shall include continuous service in a temporary capacity also.