Supreme Court - Daily Orders
S. 768 K.N. Pudur Primary Agricultural ... vs G. Balakrishnan on 23 April, 2018
Bench: Adarsh Kumar Goel, Navin Sinha
ITEM NO.19 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9508/2018
(Arising out of impugned final judgment and order dated 30-01-2018
in WASR No. 1941/2018 passed by the High Court Of Judicature At
Madras)
S. 768 K.N. PUDUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT
SOCIETY LTD. Petitioner(s)
VERSUS
G. BALAKRISHNAN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.53182/2018-EXEMPTION FROM FILING
O.T.)
Date : 23-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. K. K. Mani, AOR
Ms. T. Archana,Adv.
Mr. Abhishek Krishna,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed as withdrawn.
(MADHU BALA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2018.04.23 16:54:46 IST Reason: