Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 707] [Entire Act] State of Uttar Pradesh - Subsection Section 707(a) in Rules under the United Provinces Excise Act, 1910 (a)for an Excise Inspector at a rent not exceeding 10 per cent of his salary, or Rs. 16 per mensem whichever is less;
