Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(1) in Assam Employees PRANAM Act, 2017 (1)Each employee of fee State Government is responsible to take care of the parents/divyang siblings and any deviation in this regard shall be dealt wife under the provisions of this Act.
