Supreme Court - Daily Orders
The Cit-10 Mumbai vs M/S Strides Arcolab Ltd on 1 September, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.23 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20322/2013
(Arising out of impugned final judgment and order dated 26/02/2013
in ITA No. 2111/2012 passed by the High Court Of Bombay)
THE CIT-10 MUMBAI Petitioner(s)
VERSUS
M/S STRIDES ARCOLAB LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 01/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Mukul Rohtagi, Attorney General
Mr. N.K. Kaul, ASG
Mr. D. L. Chidananda, Adv.
Mr. Kapil Rustagi, Adv.
Mr. Sanyat Lodha, Adv.
Mr. Silpa Nail, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Aparajita, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on 10.11.2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.09.02 17:01:52 IST Reason: