Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24H in Tamil Nadu District Municipalities Act, 1920 24H. [ Functions and Duties of Area Sabha. [Inserted by Tamil Nadu Act No. 35 of 2010, dated 26.11.2010] - The functions and duties of the Area Sabha, and the procedure to be adopted for transaction of its business shall be such as may be prescribed.]
