Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(xii) in The Orissa Kendu Leaves Manual, 1973 (xii)Keeping proper accounts of any Government money entrusted and rendering accounts of amount to the Forester or the Range Officer as per instructions issued;
