Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53E] [Entire Act] State of Haryana - Subsection Section 53E(1) in Punjab Jail Manual (1)Due respect should be paid to the official and non-official visitors and their request for information should be complied with readily.
