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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(2) in Assam Gramdan Act, 1961

(2)The Gram Sabha shall consist of all adults who are either residents of the gramdan village or own lands therein :Provided that a person shall be disqualified for being a member of a Gram Sabha, if he-
(a)is not a citizen of India, or
(b)is of unsound mind and stands so declared by a competent court.