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Union of India - Section

Section 78 in The Indian Post Office Rules, 1933

78.

An article intended of insurance shall be presented at the window of the post office with the amount for which the sender wished it to be insured, clearly written in words and figures, without erasure or correction, on the cover. The name and address of the sender shall also be written on the cover in the lower left hand corner, or on a separate slip of paper, to be presented with the article, should there be no room for his name and address on the cover.