Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 4 in The Official Trustees (West Bengal Amendment) Act, 1985 4. Amendment of section 5. - In sub-section (1) of section 5 of the principal Act, after the words "subject to the control", the words "and supervision" shall be inserted.
