Allahabad High Court
Ram Kripal Yadav vs State Of U.P. And 3 Others on 11 November, 2022
Author: Siddhartha Varma
Bench: Siddhartha Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- WRIT - C No. - 28469 of 2022 Petitioner :- Ram Kripal Yadav Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Krishna Kant Vishwakarma,Rajesh Kumar Singh Counsel for Respondent :- CSC Hon'ble Siddhartha Varma,J.
Hon'ble Chandra Kumar Rai,J.
Sri Rajesh Kumar Singh, learned counsel for the petitioner prays that the writ petition be dismissed as withdrawn.
Learned Standing Counsel has no objection.
The writ petition is, accordingly, dismissed as withdrawn.
Order Date :- 11.11.2022 GS (Chandra Kumar Rai, J.) (Siddhartha Varma, J.)