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Allahabad High Court

Ram Kripal Yadav vs State Of U.P. And 3 Others on 11 November, 2022

Author: Siddhartha Varma

Bench: Siddhartha Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 28469 of 2022
 

 
Petitioner :- Ram Kripal Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Krishna Kant Vishwakarma,Rajesh Kumar Singh
 
Counsel for Respondent :- CSC
 

 
Hon'ble Siddhartha Varma,J.
 

Hon'ble Chandra Kumar Rai,J.

Sri Rajesh Kumar Singh, learned counsel for the petitioner prays that the writ petition be dismissed as withdrawn.

Learned Standing Counsel has no objection.

The writ petition is, accordingly, dismissed as withdrawn.

Order Date :- 11.11.2022 GS (Chandra Kumar Rai, J.) (Siddhartha Varma, J.)