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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(3) in Haryana Panchayati Raj Election Rules, 1994

(3)[A nomination paper along with Form 4-A [and Form-B] [Substituted by Haryana Notification No. 134/H.A.11/1994/S.209/2015.] shall be supplied by the Returning Officer (Panchayat) to any voter on demand.]