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State of Uttar Pradesh - Section

Section 22 in U.P. Minor Irrigation Department (Drawing) Service Rules, 1992

22. Scale of pay.

(1)The scale of pay admissible to persons appointed to the various categories of posts in the Service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of the commencement of these rules are given as follows :
Name of post Scale of pay Remarks
1. Tracer Rs. 825-15-900-E. B.-20-1,200 Those tracers who have a certificate of tracing and have putin seven years excellent services, will get Rs.950-20-1,150-E.B.-25-1,500.
2. Draftsman Rs. 1,200-30-1,560-E.B.-40-2,040  
3. Computers Rs. 1,400-40-1,600-E.B.-50-2,300-E.B.-2,600.