Section 2(3)(b) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(b)a plantation as defined in clause (f) of section 2 of the Plantations Labour Act, 1951 (Central Act LXIX of 1951); or

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