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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(2)If the recognised owner fails to make these payments within 10 days of his receiving intimation from the Forest Officer, the property salved shall be dealt with as unclaimed timber.