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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(iii) in The Orissa Dental Council Rules, 1969

(iii)at the end of each month the cash balance shall be analysed and a statement indicating the cheque number and date, amount and purpose of drawal shall be recorded in the cash book and signed by the Registrar.