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[Cites 0, Cited by 0] [Section 72(6)] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(6)(b) in Tamil Nadu Pension Rules, 1978

(b)If the orders of the pension sanctioning authority are not received by the Audit Officer within a month of the date of death of the Government servant he shall assume that lull death-cum-retirement gratuity and non-contributory family pension, if applicable have been sanctioned.