Section 4 in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018
4. Definitions and Interpretations.
(1)In these regulations, unless the context otherwise requires, 'Act' means the Electricity Act, 2003 (36 of 2003).(2)The words and expressions used in these Regulations and not defined herein but defined in the Act or any other Regulation of the Commission shall have the meaning assigned to them under the Act or other Regulations of the Commission.
