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Parle Products (P) Ltd. vs Asst. Commissioner Of Commercial Taxes ... on 23 March, 2015

Bench: Chief Justice, M.Y. Eqbal, Arun Mishra

  ITEM NO.33                              COURT NO.1                 SECTION III

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

  Petitions for Special Leave to Appeal (C)...CC Nos.4872-4919/2015

  (Arising out of impugned final judgment and order dated 25/09/2014
  in STRP No. 528/2012, STRP No. 529/2012, STRP No. 530/2012, STRP
  No. 531/2012, STRP No. 532/2012, STRP No. 533/2012, STRP No.
  534/2012, STRP No. 535/2012, STRP No. 536/2012, STRP No. 537/2012,
  STRP No. 538/2012, STRP No. 539/2012, STRP No. 540/2012, STRP No.
  544/2012, STRP No. 545/2012, STRP No. 546/2012, STRP No. 518/2012,
  STRP No. 519/2012, STRP No. 520/2012, STRP No. 521/2012, STRP No.
  522/2012, STRP No. 523/2012, STRP No. 524/2012, STRP No. 525/2012,
  STRP No. 526/2012, STRP No. 527/2012, STRP No. 453/2012, STRP No.
  547/2012, STRP No. 548/2012, STRP No. 549/2012, STRP No. 550/2012,
  STRP No. 551/2012, STRP No. 552/2012, STRP No. 553/2012, STRP No.
  554/2012, STRP No. 555/2012, STRP No. 556/2012, STRP No. 557/2012,
  STRP No. 558/2012, STRP No. 559/2012, STRP No. 560/2012, STRP No.
  561/2012, STRP No. 563/2012, STRP No. 562/2012, STRP No. 564/2012,
  STRP No. 542/2012, STRP No. 541/2012, STRP No. 543/2012 passed by
  the High Court of Karnataka at Bangalore)

  PARLE PRODUCTS (P) LTD.                                             Petitioner(s)
                                                 VERSUS
  ASST. COMMISSIONER OF
  COMMERCIAL TAXES (HQ), BANGALORE                                    Respondent(s)

  (With appln. (s) for c/delay in filing SLPs)

  Date: 23/03/2015 These petitions were called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE M.Y. EQBAL
                         HON'BLE MR. JUSTICE ARUN MISHRA

  For Petitioner(s)                Mr.   S. Ganesh, Sr. Adv.
                                   Mr.   Sandeep Narain, Adv.
                                   Ms.   Geeta Dua, Adv.
                                   For   M/s. S. Narain & Co.
  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified Digitally signed by Delay condoned.

Dismissed.

Date: 2015.03.23 16:42:12 IST Reason:

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar