Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/6 vs The Union Of India And Ors on 18 June, 2025

                                                                 Page No.# 1/6

GAHC010127172025




                                                           2025:GAU-AS:8073

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1935/2025

         RUTH YVONNE URSULA GOMEZ
         SECRETARY , PASTORATE COMMITTEE OF THE CHRIST CHURCH,
         GUWAHATI, PANBAZAR, GUWAHATI-01, W/O- LATE WINSTON GOMEZ,
         R/O- H.NO-10, SRI KRISHNA PATH, JANAKPUR SOUTH , KAHILIPARA,
         GUWAHATI-781019



         VERSUS

         THE UNION OF INDIA AND ORS
         REP. BY THE SECRETARY , MINISTRY OF DEFENCE, 101-A, SOUTH BLOCK,
         NEW DELHI-11

         2:INDIAN CHURCH TRUSTEES BISHOPS HOUSE

          51
          CHOWRINGEE ROAD
          KOLKATA
          WEST BENGAL-700071

         3:THE BISHOP OF CALCUTTA
          INDIAN CHURCH TRUSTEES
          BISHOPS HOUSE

         51
          CHOWRINGEE ROAD
          KOLKATA
         WEST BENGAL-700071

         4:CHURCH OF NORTH INDIA
          CNI BHAWAN 16
          PANTH MARG
          NEW DELHI-01
                                              Page No.# 2/6


5:MODERATOR
 CHURCH OF NORTH INDIA
 CNI BHAWAN 16
 PANTH MARG
 NEW DELHI-01

6:DIOCESE OF NORTH EAST INDIA
 M.G ROAD
 SHILLONG
 PIN-7893001

7:MICHAEL HERENZ
 BISHOP OF THE DIOCESE OF NORTH EAST INDIA

M.G ROAD
SHILLONG
PIN-7893001

8:NORTH EAST INDIA
 DIOCESAN TRUST ASSOCIATION
 REP. BY THE SECRETARY
 BISHOPS HOUSE

M.G ROAD
SHILLONG
PIN-7893001

9:HARRISON MASIH
 PRESBYTER IN CHARGE
 CHRIST CHURCH
 CHURCH FIELD
 PAN BAZAR
 GUWAHATI-01

10:JONATHAN GIRI
THE DIOCESAN SECRETARY

DIOCESE OF NORTH EAST INDIA
BISHOPS KUTI
SHILLONG

PIN-793001

11:THE COMMISSIONER OF POLICE
 PANBAZAR
 GUWAHATI-0
                                                                            Page No.# 3/6

Advocate for the Petitioner   : MR B D DAS, MR H K SARMA,MR. P BHOWMICK,MR J
LOTHA

Advocate for the Respondent : DY.S.G.I., GA, ASSAM,MR. R BORUAH (R-6 TO 10),MR. A R
BHUYAN (R4, R-5),MR N Z CHOUDHURY(R4, R-5),MR N A MAZARBHUIYA(R4, R-5)




             Linked Case : WP(C)/4809/2024

            RUTH YVONNE URSULA GOMEZ
            SECRETARY

            PASTORATE COMMITTEE OF THE CHRIST CHURCH
             GUWAHATI
             PANBAZAR
             GUWAHATI-01

            W/O- LATE WINSTON GOMEZ

            R/O- H.NO-10
            SRI KRISHNA PATH
            JANAKPUR SOUTH
            KAHILIPARA
            GUWAHATI-781019


             VERSUS

            UNION OF INDIA AND 10 ORS
            REP. BY THE SECRETARY

            MINISTRY OF DEFENCE

            101-A
             SOUTH BLOCK
             NEW DELHI-11

            2:INDIAN CHURCH TRUSTEES BISHOPS HOUSE

            51
             CHOWRINGEE ROAD
             KOLKATA
            WEST BENGAL-700071

             3:THE BISHOP OF CALCUTTA
                                             Page No.# 4/6

INDIAN CHURCH TRUSTEES
 BISHOPS HOUSE

51
 CHOWRINGEE ROAD
 KOLKATA
WEST BENGAL-700071

4:CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01

5:MODERATOR
CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01

6:DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001

7:MICHAEL HERENZ
BISHOP OF THE DIOCESE OF NORTH EAST INDIA

M.G ROAD
SHILLONG
PIN-7893001

8:NORTH EAST INDIA
DIOCESAN TRUST ASSOCIATION
REP. BY THE SECRETARY
BISHOPS HOUSE

M.G ROAD
SHILLONG
PIN-7893001

9:HARRISON MASIH
PRESBYTER IN CHARGE
CHRIST CHURCH
CHURCH FIELD
PAN BAZAR
GUWAHATI-01

10:JONATHAN GIRI
                                                                                      Page No.# 5/6

                  THE DIOCESAN SECRETARY

                  DIOCESE OF NORTH EAST INDIA
                  BISHOPS KUTI
                  SHILLONG

                  PIN-793001

                   11:THE COMMISSIONER OF POLICE
                  PANBAZAR
                   GUWAHATI-01
                   ------------
                  Advocate for : MR B D DAS
                  Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 10 ORS



                                               BEFORE
                       THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                        ORDER

18.06.2025

1. Heard Mr. BD Das, learned Senior counsel for the applicant.

2. This is an application filed for typographical correction in the order dated 03.06.2025 passed by this court in WP(C) No. 4809/2024.

3. According to the learned counsel for the applicant, in the aforesaid order at paragraph No. 8, a typographical error has been occurred that Mr. Das, the learned Senior counsel had submitted that the petitioner had preferred a representation before the respondent No. 3 who is the Court of SYNOD inasmuch as the words "Court of SYNOD" ought to have been "Bishop of Calcutta."

4. Perused the application along with the order dated 03.06.2025.

5. Accordingly, the words "Court of SYNOD" is corrected by replacing the words "Bishop of Calcutta" and the sentence be read as "Mr. Das, the learned Page No.# 6/6 Senior counsel had submitted that the petitioner had preferred a representation before the respondent No. 3 who is the Bishop of Calcutta".

6. Accordingly, IA stands disposed of.

JUDGE Comparing Assistant