Gauhati High Court
Page No.# 1/6 vs The Union Of India And Ors on 18 June, 2025
Page No.# 1/6
GAHC010127172025
2025:GAU-AS:8073
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1935/2025
RUTH YVONNE URSULA GOMEZ
SECRETARY , PASTORATE COMMITTEE OF THE CHRIST CHURCH,
GUWAHATI, PANBAZAR, GUWAHATI-01, W/O- LATE WINSTON GOMEZ,
R/O- H.NO-10, SRI KRISHNA PATH, JANAKPUR SOUTH , KAHILIPARA,
GUWAHATI-781019
VERSUS
THE UNION OF INDIA AND ORS
REP. BY THE SECRETARY , MINISTRY OF DEFENCE, 101-A, SOUTH BLOCK,
NEW DELHI-11
2:INDIAN CHURCH TRUSTEES BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
3:THE BISHOP OF CALCUTTA
INDIAN CHURCH TRUSTEES
BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
4:CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
Page No.# 2/6
5:MODERATOR
CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
6:DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
7:MICHAEL HERENZ
BISHOP OF THE DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
8:NORTH EAST INDIA
DIOCESAN TRUST ASSOCIATION
REP. BY THE SECRETARY
BISHOPS HOUSE
M.G ROAD
SHILLONG
PIN-7893001
9:HARRISON MASIH
PRESBYTER IN CHARGE
CHRIST CHURCH
CHURCH FIELD
PAN BAZAR
GUWAHATI-01
10:JONATHAN GIRI
THE DIOCESAN SECRETARY
DIOCESE OF NORTH EAST INDIA
BISHOPS KUTI
SHILLONG
PIN-793001
11:THE COMMISSIONER OF POLICE
PANBAZAR
GUWAHATI-0
Page No.# 3/6
Advocate for the Petitioner : MR B D DAS, MR H K SARMA,MR. P BHOWMICK,MR J
LOTHA
Advocate for the Respondent : DY.S.G.I., GA, ASSAM,MR. R BORUAH (R-6 TO 10),MR. A R
BHUYAN (R4, R-5),MR N Z CHOUDHURY(R4, R-5),MR N A MAZARBHUIYA(R4, R-5)
Linked Case : WP(C)/4809/2024
RUTH YVONNE URSULA GOMEZ
SECRETARY
PASTORATE COMMITTEE OF THE CHRIST CHURCH
GUWAHATI
PANBAZAR
GUWAHATI-01
W/O- LATE WINSTON GOMEZ
R/O- H.NO-10
SRI KRISHNA PATH
JANAKPUR SOUTH
KAHILIPARA
GUWAHATI-781019
VERSUS
UNION OF INDIA AND 10 ORS
REP. BY THE SECRETARY
MINISTRY OF DEFENCE
101-A
SOUTH BLOCK
NEW DELHI-11
2:INDIAN CHURCH TRUSTEES BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
3:THE BISHOP OF CALCUTTA
Page No.# 4/6
INDIAN CHURCH TRUSTEES
BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
4:CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
5:MODERATOR
CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
6:DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
7:MICHAEL HERENZ
BISHOP OF THE DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
8:NORTH EAST INDIA
DIOCESAN TRUST ASSOCIATION
REP. BY THE SECRETARY
BISHOPS HOUSE
M.G ROAD
SHILLONG
PIN-7893001
9:HARRISON MASIH
PRESBYTER IN CHARGE
CHRIST CHURCH
CHURCH FIELD
PAN BAZAR
GUWAHATI-01
10:JONATHAN GIRI
Page No.# 5/6
THE DIOCESAN SECRETARY
DIOCESE OF NORTH EAST INDIA
BISHOPS KUTI
SHILLONG
PIN-793001
11:THE COMMISSIONER OF POLICE
PANBAZAR
GUWAHATI-01
------------
Advocate for : MR B D DAS
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 10 ORS
BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
18.06.2025
1. Heard Mr. BD Das, learned Senior counsel for the applicant.
2. This is an application filed for typographical correction in the order dated 03.06.2025 passed by this court in WP(C) No. 4809/2024.
3. According to the learned counsel for the applicant, in the aforesaid order at paragraph No. 8, a typographical error has been occurred that Mr. Das, the learned Senior counsel had submitted that the petitioner had preferred a representation before the respondent No. 3 who is the Court of SYNOD inasmuch as the words "Court of SYNOD" ought to have been "Bishop of Calcutta."
4. Perused the application along with the order dated 03.06.2025.
5. Accordingly, the words "Court of SYNOD" is corrected by replacing the words "Bishop of Calcutta" and the sentence be read as "Mr. Das, the learned Page No.# 6/6 Senior counsel had submitted that the petitioner had preferred a representation before the respondent No. 3 who is the Bishop of Calcutta".
6. Accordingly, IA stands disposed of.
JUDGE Comparing Assistant