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Rajasthan High Court - Jodhpur

Mohammed Hussain Nadaf & Ors vs State Of Raj. & Ors on 7 January, 2011

Author: Gopal Krishan Vyas

Bench: Gopal Krishan Vyas

                                               !! 1 !!

                      S.B. CIVIL WRIT PETITION NO.7608/2009
                 (Mohammed Hussain Nadaf Vs. The State of Rajathan & Ors.)


                                  Date of Order :: 07.01.2011


                                          PRESENT


                       HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS



              Mr. N.M. Vyas, for the petitioner.
              Dr. G.R. Kalla, Govt. Counsel.
                                             ---------

It is stated at Bar by learned counsel for the parties that the controversy as involved in this writ petition is square covered with the judgment reported in 2008 (2) RLW 1270 (Raj.) (State of Rajasthan & Ors. Vs. Raniwal Prowal).

With the agreement of both the parties, this writ petition is disposed of in terms of above judgment.

(GOPAL KRISHAN VYAS), J.

K.Chouhan/-