Rajasthan High Court - Jodhpur
Mohammed Hussain Nadaf & Ors vs State Of Raj. & Ors on 7 January, 2011
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
!! 1 !!
S.B. CIVIL WRIT PETITION NO.7608/2009
(Mohammed Hussain Nadaf Vs. The State of Rajathan & Ors.)
Date of Order :: 07.01.2011
PRESENT
HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS
Mr. N.M. Vyas, for the petitioner.
Dr. G.R. Kalla, Govt. Counsel.
---------
It is stated at Bar by learned counsel for the parties that the controversy as involved in this writ petition is square covered with the judgment reported in 2008 (2) RLW 1270 (Raj.) (State of Rajasthan & Ors. Vs. Raniwal Prowal).
With the agreement of both the parties, this writ petition is disposed of in terms of above judgment.
(GOPAL KRISHAN VYAS), J.
K.Chouhan/-