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[Cites 0, Cited by 0] [Section 34A(2)] [Section 34A] [Entire Act]

NCT Delhi - Subsection

Section 34A(2)(a) in The Delhi Development Authority Act, 1957

(a)such officer of the Authority not below the rank Director as may be appointed by the [Lieutenant Governor] [Substituted for "Administrator" by Act 36 of 1996, w.e.f. 21.12.1996.] of the [National Capital Territory of Delhi] [Substituted for "Union Territory of Delhi" by Act 36 of 1996, w.e.f. 21.12.1996.] if the offence is committed in relation to development area;