Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] State of Rajasthan - Subsection Section 336(8) in Rajasthan Panchayati Raj Rules, 1996 (8)Initiate action for immediate relief for food, shelter, fodder, medicines etc., in case of natural calamities like outbreak of epidemics of human beings, cattle or crops.
