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Rajendra Kumar Jain & Ors. vs The State Of Bihar & Ors. on 28 July, 2015

Author: Samarendra Pratap Singh

Bench: Samarendra Pratap Singh

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.14430 of 2013
                 ======================================================
                 1. Rajendra Kumar Jain S/O Late M.L. Jain Residing At A-2, Jula Niketan,
                     Anandpuri, Patna- 1
                 2. Satish Kumar Sinha S/O Late B.P. Sinha Residing At 89, Gandhi Nagar,
                     North S.K. Puri, Boring Road, Patna
                 3. Sunil Kumar S/O Shri Rajkeshwar Prasad Residing At Bibiganj, Dalwar
                     Road, Danapur Cantt
                 4. Sanjay Pandey S/O Chaturbhuj Pandey Residing At M2/1, S.K. Puri,
                     Boring Road, Patna
                 5. Prabhat Kumar S/O Late Yogendra Yadav Residing At East Ramkrishna
                     Nagar, Sorangour, Behind Lagan Utsav Hall, Patna
                 6. Mrs. Hazqua Munim W/O Late A. Munim Residing At M/2, Flat No. 3,
                     S.K. Puri, Boring Road, Patna
                 7. Ajay Kumar S/O Late Arjun Prasad Residing At 21, Gandhi Nagar,
                     Boring Road, Patna
                 8. Sanjeev Kumar S/O Shri Bijendra Dhari Sharma Residing At Shajanand
                     Path, Mahesh Nagar, P.O. Kesari Nagar, P.S. Patliputra, Patna
                 9. Deepak Kumar S/O Shri Surendra Prasad Residing At Flat No. 202,
                     Deostathli Apartment, North S.K. Puri, Patna
                 10. Nishant Prabhakar S/O Shri Nipendra Narain Residing At House No.
                     100, Road No. 2, S.K. Nagar, Patna
                 11. Nalin Ranjan S/O Shri Arjun Prasad Singh Residing At 201, Amit
                     Palace, Shiv Puri, Patna
                 12. Bipin Kumar Thakur S/O Late Jaggannath Thakur Residing At M2/12,
                     S.K. Puri, Boring Road, Patna
                 13. Himendra Kumar S/O Late Upendra N. Sinha Residing At M2/16, S.K.
                     Puri, Patna
                 14. Ashutosh Kumar Jha S/O Shri Ashok Kumar Jha Residing At 121,
                     Jamuna Apartments, Boring Road, Patna
                                                                        .... .... Petitioners
                                                   Versus
                 1. The State of Bihar, through the Secretary, Urban Development
                     Department, Government of Bihar
                 2. Patna Municipal Corporation, through the Municipal Commissioner,
                     Block C, Maurya Lok, Patna
                 3. The Municipal Commissioner, Patna Municipal Corporation, Block C,
                     Maurya Lok, Patna
                                                                       .... .... Respondents
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
                 PRATAP SINGH
                 ORAL ORDER

6   28-07-2015

No one appears on behalf of the petitioners.

Learned counsel for the State submits that previous day also this case was passed over.

In this view of the matter, this case is dismissed for non-prosecution.

(Samarendra Pratap Singh, J.) Uday/-

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