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[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Goa - Subsection

Section 127(2)(xliv) in The Goa Co-operative Societies Act, 2001

(xliv)prescribe the procedure for attachment and sale of property for the realisation of any security given by a person in the course of execution proceedings;