Section 41 in The National Capital Region Planning Board Act, 1985
41. Repeal and saving.
(1)The National Capital Region Planning Board Ordinance, 1984, is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.THE SCHEDULE[See section 2(f)]The National Capital Region shall comprise the following areas:-
