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Supreme Court - Daily Orders

Tamil Nadu Civil Supplies Corporation vs Tncsc Employees Union on 25 October, 2021

Bench: Sanjay Kishan Kaul, M.M. Sundresh

     ITEM NO.3                 Court 6 (Video Conferencing)              SECTION XII

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).    4613/2021

     (Arising out of impugned final judgment and order dated 20-08-2020
     in WA No. 4008/2019 passed by the High Court Of Judicature At
     Madras)

     TAMIL NADU CIVIL SUPPLIES CORPORATION & ORS.                     Petitioner(s)

                                                 VERSUS

     TNCSC EMPLOYEES UNION                                            Respondent(s)


     Date : 25-10-2021 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                          HON'BLE MR. JUSTICE M.M. SUNDRESH


     For Petitioner(s)              Mr. D. Kumanan, AOR
                                    Mr. Sheikh Fakhruddin Kalia, Adv.

     For Respondent(s)              Mr. V. Prakash, Sr. Adv.
                                    Mr. Senthil Jagadeesan, AOR


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Learned counsel for the petitioners submits that he has received instructions to withdraw this Special Leave Petition as the matter stands resolved.

The special leave petition is dismissed as withdrawn in terms aforesaid.

(ASHA SUNDRIYAL) Signature Not Verified (POONAM VAID) ASTT. REGISTRAR-cum-PS Digitally signed by Charanjeet kaur Date: 2021.10.25 COURT MASTER (NSH) 16:50:55 IST Reason: