Supreme Court - Daily Orders
Tamil Nadu Civil Supplies Corporation vs Tncsc Employees Union on 25 October, 2021
Bench: Sanjay Kishan Kaul, M.M. Sundresh
ITEM NO.3 Court 6 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4613/2021
(Arising out of impugned final judgment and order dated 20-08-2020
in WA No. 4008/2019 passed by the High Court Of Judicature At
Madras)
TAMIL NADU CIVIL SUPPLIES CORPORATION & ORS. Petitioner(s)
VERSUS
TNCSC EMPLOYEES UNION Respondent(s)
Date : 25-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. D. Kumanan, AOR
Mr. Sheikh Fakhruddin Kalia, Adv.
For Respondent(s) Mr. V. Prakash, Sr. Adv.
Mr. Senthil Jagadeesan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners submits that he has received instructions to withdraw this Special Leave Petition as the matter stands resolved.
The special leave petition is dismissed as withdrawn in terms aforesaid.
(ASHA SUNDRIYAL) Signature Not Verified (POONAM VAID) ASTT. REGISTRAR-cum-PS Digitally signed by Charanjeet kaur Date: 2021.10.25 COURT MASTER (NSH) 16:50:55 IST Reason: