Orissa High Court
M/S. Jhar Mining Infra Private Limited vs Mahanadi Coalfields Limited .... ... on 6 May, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBP No. 24 of 2022
M/s. Jhar Mining Infra Private Limited .... Petitioner
Mr. Amitabh Naik, Advocate
-versus-
Mahanadi Coalfields Limited .... Opposite Party
Mr. D. Mohanty, Advocate
Along with Mr. B. Panda, Advocate
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 06.05.2022
01. 1. Issue Notice. Mr. D. Mohanty, learned counsel accepts notice for the Opposite Party. Since he accepts notice, let required number of copy of the petition be served on him within three working days. Reply be filed within four weeks and rejoinder affidavit thereto, if any, be filed before the next date.
2. List on 15th July, 2022.
(Dr. S. Muralidhar) Chief Justice S. Behera