K.Suresh vs State Rep. By on 19 January, 2018

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Madras High Court

K.Suresh vs State Rep. By on 19 January, 2018

Bench: M.S.Ramesh

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 19.01.2018

CORAM:

THE HONOURABLE MR. JUSTICE M.S.RAMESH

W.P.No.32397 of 2017
K.Suresh							... 	Petitioner
         Vs

State rep. by
1.The Inspector General of Police,
   Office of the Inspector General of Police,
   Armed Police Head Quarters, 
   Lutheral Garden,
   Kilpauk, Chennai-600 010.

2.The Superintendent of Prisons,
   Central Prison-I,
   (Convict Prison)
   Puzhal, Chennai-600 066.

3.The Chief Secretary to the Government,
   Office of the Chief Secretary,
   Fort St. George,
   Chennai-600 009.				         ... 	Respondents

	
	Writ Petition filed under Article 226 of the Constitution of India, praying to issue a writ of Mandamus to direct the 2nd respondent to consider petitioner representation dated 24th November 2017 and provide A Class prison to petitioner's father P.S.Kirupanandhan.

		For Petitioner  	: 	Mr.V.S.Senthil Kumar

	    	For Respondents	: 	Mr.D.Raja
						Additional Government Pleader

					ORDER

The prayer sought for in the present petition is to direct the 3rd respondent to protect and save the life of the petitioner as per the representations dated 03.06.2016, 23.05.2017, 28.05.2017 and 29.09.2017 which is in great danger.

2. On the ground of the petitioner's father health and also taking into account that the petitioner's father had earlier served as General Manager, Neyveli Lignite Corporation Ltd., there shall be a direction to the first respondent police to transfer the petitioner's father, A class prison within a period of three months from the date of receipt of a copy of this order.

3. With the above observation, the Criminal Original Petition stands disposed of. No costs.

19.01.2018 Index:Yes/No Internet: Yes/No nmm To

1.The Chief Secretary, Government of Tamil Nadu, Chennai-600 009.

2.The Home Secretary, Government of Tamil Nadu, Chennai-600 009.

3.The Director General of Police, Government of Tamil Nadu, Chennai-600 009.

4.The Commissioner of Police, Greater Chennai City Police, E.V.K.Sampath Salai, Vepery, Chennai 600 007.

5.The Public Prosecutor, High Court, Madras.

M.S.RAMESH.J, nmm W.P.No.32397 of 2017 19.01.2018

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