Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(2)(a) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(a)the form and conditions of licence under Section 3 and Section 5 and the fees payable therefore;