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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)Each children home shall be a comprehensive child care center with the primary objective to promote an integrated approach to child care by involving the community and local Non- Governmental Organizations through the Management Committee, and the District Child Protection Unit or State Child Protection Unit or the State Government shall make an annual performance review of functioning of the children’s homes.