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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2)(a) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(a)Height 160 cms (female 150 cms), weight according to standard table of height and weight, chest 80 cms with an expansion of 4 cms (for female no minimum requirement for chest measurements), eye sight - far-sight vision 6/6, near vision 0.6/0.6 with or without correction, free from color blindness, free from knock knee and flat foot, should be able to identify and distinguish color display in security equipments and read and understand display in English alphabets and Arabic numerals.