Allahabad High Court
Atul Kumar Tripathi vs State Of U.P. And 3 Others on 8 June, 2020
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- WRIT - C No. - 7318 of 2020 Petitioner :- Atul Kumar Tripathi Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Ashutosh Mishra Counsel for Respondent :- C.S.C.,Laxmi Kant Tripathi,Rohit Pandey Hon'ble Ashwani Kumar Mishra,J.
Controversy raised in the present writ petition has already been adjudicated by this Court in Writ Petition No.2996 of 2020 (Khushboo Singh and 02 others Vs. State of U.P. and 03 others), decided on 5.2.2020. This Court on 4th March, 2020 had called upon the respondents to obtain instructions in the matter.
It is not disputed on behalf of respondents that the controversy raised in this petition has already been decided in Writ Petition No.2996 of 2020.
In that view of the matter, this writ petition is also allowed, in terms of the order dated 5.2.2020, passed in Writ Petition No.2996 of 2020.
Order Date :- 8.6.2020 Anil