Jammu & Kashmir High Court
Jagdev Singh And Another vs Union Of India And Others on 1 February, 2023
Bench: Sanjeev Kumar, Puneet Gupta
Sr. No. 07
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 1328/2014
Jagdev Singh and another .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Union of India and others ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Learned counsel, who was representing the petitioners, is stated to have passed away. Registry is directed to issue notice to the petitioners for appearance through counsel for contesting the matter.
List on 05.04.2023.
(Puneet Gupta) (Sanjeev Kumar)
Judge Judge
Jammu
01.02.2023
Shammi