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Jammu & Kashmir High Court

Jagdev Singh And Another vs Union Of India And Others on 1 February, 2023

Bench: Sanjeev Kumar, Puneet Gupta

                                                                     Sr. No. 07

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                               OWP No. 1328/2014

Jagdev Singh and another                           .....Appellant(s)/Petitioner(s)
                     Through: None.

                Vs

Union of India and others                                    ..... Respondent(s)

                     Through: None.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                        ORDER

Learned counsel, who was representing the petitioners, is stated to have passed away. Registry is directed to issue notice to the petitioners for appearance through counsel for contesting the matter.

List on 05.04.2023.




                            (Puneet Gupta)              (Sanjeev Kumar)
                                   Judge                        Judge
Jammu
01.02.2023
Shammi