Allahabad High Court
Rakesh Kumar Shukla vs Smt. Suman Alias Reeta on 11 January, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- SECOND APPEAL No. - 336 of 2008 Petitioner :- Rakesh Kumar Shukla Respondent :- Smt. Suman Alias Reeta Petitioner Counsel :- Virendra Kumar Shukla Hon'ble Anil Kumar J.
On the request of learned counsel for the appellant, matter is adjourned today. List in the next cause list. Order Date :- 11.1.2010 dk/