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Allahabad High Court

Rakesh Kumar Shukla vs Smt. Suman Alias Reeta on 11 January, 2010

Author: Anil Kumar

Bench: Anil Kumar

Court No. - 11

Case :- SECOND APPEAL No. - 336 of 2008
Petitioner :- Rakesh Kumar Shukla
Respondent :- Smt. Suman Alias Reeta
Petitioner Counsel :- Virendra Kumar Shukla

Hon'ble Anil Kumar J.

 

On the request of learned counsel for the appellant, matter is adjourned today. List in the next cause list. Order Date :- 11.1.2010 dk/