Section 16(1)(b) in The Produce Cess Act, 1966

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(b) in The Produce Cess Act, 1966

(b)fails to furnish any return or information which it is his duty to furnish under this Act or furnishes a return or information which is false in material particulars or which he does not believe to be true, or

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Union of India - Subsection

Section 16(1)(b) in The Produce Cess Act, 1966