Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Constitution Subarticle Section 2(i) in THE CONSTITUTION (FIFTIETH AMENDMENT) ACT, 1984 (i)the members of the Forces charged with the protection of property belonging to, or in the charge or possession of, the State; or
