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State of Karnataka - Section

Section 10 in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

10. Officers of the University.

- The following shall be the Officers of the University, namely:-
(1)The Chancellor,
(2)The Pro-Chancellor,
(3)The Vice-Chancellor,
(4)The Deans,
(5)The Comptroller,
(6)The Registrar,
(7)The Librarian,
(8)The Director of Instruction ( post graduate studies)
(9)The Director of Research,
(10)The Director of Extension,
(11)The Heads of Divisions,
(12)Such other officers in the service of the University as may be declared by the Statutes to be officers of the University. .