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[Cites 0, Cited by 0] [Section 358(3)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(3)(i) in The Chhattisgarh Municipalities Act, 1961

(i)the height and slope of the roof above the uppermost floor upon which human beings are to live or cooking operations are to be carried;