Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 8] [Entire Act] Union of India - Subsection Section 8(3) in The National Judicial Appointments Commission Act, 2014 (3)The Convenor of the Commission shall be the Secretary to the Government of India in the Department of Justice.
