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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(6) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(6)After getting admission the candidate shall, within a period of three working days, report to the CEPT University. In case the candidate fails to get himself registered, within the time limit, the admission granted shall be treated as cancelled.