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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

(1)Every weight or measure used or intended to be used in any transaction or for industrial production or for protection shall be verified or re-verified and stamped at least once in a year :Provided that storage tanks including vats shall be re-verified or re-calibrated and stamped at least once in a period of five years.