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[Cites 0, Cited by 0] [Section 37(7)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(7)(e) in Rajasthan Minor Mineral Concession Rules, 2017

(e)The technically qualified bidders shall be ranked on the basis of the descending initial price offer submitted by them and the technically qualified bidder holding the first fifty percent of the ranks (with any fraction rounded off to higher integer) or the top five technically qualified bidder, whichever is higher, shall qualify as qualified bidder for participating in the second round of electronic auction: