Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Maharashtra - Subsection

Section 71(19) in Maharashtra Public Universities Act, 2016

(19)transferring, in public interest, of the management of a college or institution by the university and the conditions for such transferring, subject to the approval of the State Government;