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[Cites 0, Cited by 0] [Section 6F(3)] [Section 6F] [Entire Act]

Union of India - Subsection

Section 6F(3)(ii) in Income Tax Rules, 1962

(ii)an inventory under broad heads, as on the first and the last day of the previous year, of the stock of drugs, medicines and other consumable accessories used for the purpose of his profession.