Delhi High Court - Orders
Social Organization For Creating ... vs Union Of India on 12 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~28.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8946/2023 and CM APPL. 33929/2023
SOCIAL ORGANIZATION FOR
CREATING HUMANITY ..... Petitioner
Through: Mr. Trideep Pais, Sr. Advocate with
Mr. Akshat Gupta, Ms. Sakshi
Tikmany and Ms. Shambhavi Mishra,
Advocates.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Chetan Sharma, ASG with
Mr.Rakesh Kumar, CGSC with
Mr.Vaibhav Gaggar, Ms. Monica
Lakhanpal Gaggar, Mr. Shreedhar
Gaggar, Ms. Shefali Munde, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
Saurabh Tripathi, Mr. Vikramaditya
Singh, Mr. Ghanshyam Jha and Mr.
Sunil, Advocate for respondent.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.10.2023 Learned counsel for Union of India states that he has filed preliminary objections in the matter but the same is not on record. He is granted two weeks' time to place the same on record.
Learned counsel for the petitioner prays for and is granted four weeks' time to file a rejoinder.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 16:15:36 Learned counsel for Respondents wishes to file written submissions. Written submissions, if any, be filed before the next date of hearing.
List on 14.12.2023.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 12, 2023 V. Rawat This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 16:15:36