Bombay High Court
M/S Virat Container Freight Station ... vs The Deputy Collector, Land ... on 10 October, 2023
Bench: B. P. Colabawalla, M.M. Sathaye
1-WP-1712-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1712 OF 2018
Sandesh Vitthal Thakur and Ors. .. Petitioners
Versus
The Deputy Collector (Land Acquisition)
and others .. Respondents
WITH
INTERIM APPLICATION NO. 1515 OF 2023
IN
WRIT PETITION NO. 1712 OF 2018
Union Bank of India through its
Branch Manager .. Applicant
Versus
Sandesh Vitthal Thakur and Ors. .. Respondents
WITH
WRIT PETITION NO. 2046 OF 2023
Dipen Vadodaria and Anr. .. Petitioners
Versus
The Deputy Collector (Land Acquisition)
Metro Centre No. 1 and others .. Respondents
Page 1 of 3
OCTOBER 10, 2023
Yugandhara Patil
1-WP-1712-2018.doc
WITH
WRIT PETITION NO. 2047 OF 2023
Sharad K. Vasant .. Petitioner
Versus
The Deputy Collector (Land Acquisition)
Metro Centre No. 1 Uran and others .. Respondents
WITH
WRIT PETITION NO. 10428 OF 2018
M/s Virat Container Freight Station
Pvt Ltd. Through Vilas Triammbak Raut .. Petitioner
Versus
The Deputy Collector (Land Acquisition)
Metro Centre No. 1 and others .. Respondents
Mr.Rahul Thakur i/b Mr. Sanket Thakur a/w ,Mr.
Sushmita Bhoir Advocates for the Petitioners.
Mr. Ashutosh Kulkarni a/w Aksha Kulkarni, Advocates
for Respondent No. 5- CIDCO.
Mr. Akshay Shinde Advocate for Respondent No. 6-
MMRDA.
Ms.M.S. Bane , AGP for the Respondent-State.
Mr. Deepak Saxena a/w Mr. Jitendra Bakilwal and
Mr. Sahel Koli i/b Legal Prism, Advocates for Applicant
in IA/1515/2023.
Page 2 of 3
OCTOBER 10, 2023
Yugandhara Patil
1-WP-1712-2018.doc
CORAM : B. P. COLABAWALLA &
M.M. SATHAYE, JJ.
DATE : OCTOBER 10, 2023
P. C.
1. The above matters were heard by us at length yesterday and we had placed it for passing orders today. Today, the learned counsel for MMRDA wanted to make some further submissions, which we have heard for quite some time.
2. We have therefore decided to reserve the Judgment and we will pronounce the Judgment later.
3. This order will be digitally signed by the Private Secretary/ Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.] Page 3 of 3 OCTOBER 10, 2023 Yugandhara Patil Signed by: Yugandhara Patil Designation: PA To Honourable Judge Date: 11/10/2023 17:01:54